(1.) The hearing was conducted through video conferencing.
(2.) This is an application for early hearing. For the reasons stated in the application, the application is allowed.
(3.) The appeal is taken up for hearing today. FAO 159/2020
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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