SUNIL SUD Vs. AJAY SUD

JUDGEMENT

(1.) ARB.P. 340/2021

(2.) The stakes are stated to be in the area of around Rs.14 crores to Rs.15 crores, though Mr. Ashish Dholakia, learned Senior Counsel for the petitioners, submits that they may be higher.

(3.) The facts stated in the petition, giving rise to the disputes between the parties, are thus set out in paras 1 to 16 of the petition: