ASHISH Vs. STATE

JUDGEMENT

(1.) Vide this petition, petitioner is seeking quashing of FIR No. 330/2020, under Sections 376/506 IPC, registered at police station Shakarpur, Delhi.

(2.) Notice issued.

(3.) Mr. G.M.Farooqui, learned Additional Public Prosecutor for State, accepts notice and submits that petitioner and respondent No.2/ prosecutrix is present in the Court and she has been identified by SI Smriti Gupta, Investigating Officer of this case.