(1.) This petition under Sec. 438 Cr.P.C has been filed for grant of bail in the event of arrest in FIR No. 80/2021 dtd. 6/4/2021 registered at Police Station Maidan Garhi for offences under Sec. 354, 354D, 506 IPC.
(2.) The facts leading to the instant case are as under " ":
(3.) ***
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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