(1.) CM No.30146/2020
(2.) The respondent nos.1 to 4 filed the above suit against the respondent nos.5 and 6, who are the wife and father of the petitioner herein, making the following averments:
(3.) In the plaint, the following prayer has been made by the respondents:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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