(1.) Allowed, subject to all just exceptions.
(2.) Application is disposed of.
(3.) Vide the present petition, petitioners seek direction thereby for quashing of FIR No. 386/2015, registered at PS Mandawali, Delhi and all other proceedings arising therefrom.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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