(1.) Cms No.9331/2021 & 9332/2021 (both for exemption)
(2.) The applications are disposed of.
(3.) The petition impugns the order dated 10th February, 2021 of the Central Administrative Tribunal (CAT), Principal Bench, New Delhi, of dismissal of OA No.157/2021 preferred by the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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