LAWS(DLH)-2021-9-279

KAMLESH SINGH KUSHWAHA Vs. DIRECTOR (RL)

Decided On September 10, 2021
Kamlesh Singh Kushwaha Appellant
V/S
Director (Rl) Respondents

JUDGEMENT

(1.) The substantive prayers made in the application are as follows: -

(2.) Mr. Bimlesh K. Singh, who appears for the applicant/petitioner, has, broadly, taken us through the backdrop, in which the writ petition came to be filed in this Court.

(3.) Accordingly, the prayer made for early hearing, is allowed.