NITIN JAKHAR Vs. UNION OF INDIA

JUDGEMENT

(1.) C.M. No. 19541/2021(for exemption)

(2.) The application is disposed of.

(3.) The petitioner, an applicant of the year 2019 for admission to the National Defence Academy (NDA), has filed this petition impugning the findings dated 7th February, 2020 and 3rd March, 2020 of the Medical Board and the Appeal Medical Board respectively of the respondents, finding the petitioner medically unfit for admission on the grounds of Chest Deformity and Pectus Excavatum.