LAWS(DLH)-2021-7-129

SRF LTD. Vs. NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

Decided On July 14, 2021
Srf Ltd. Appellant
V/S
National Faceless Assessment Centre, Delhi Respondents

JUDGEMENT

(1.) CM APPL. 20376/2021 (exemption)

(2.) Accordingly, the application stands disposed of.

(3.) Present petition has been heard by way of video conferencing.