(1.) CM No.11583/2021 : Allowed, subject to just exceptions. W.P.(C) No.3844/2021 & CM No.11582/2011
(2.) Issue notice.
(3.) The instant writ petition is directed against the prohibition order dated 15.03.2021 passed by respondent no.3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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