OM PARAKASH YADAV Vs. UNION OF INDIA

Referred Judgements :-

SUGANMAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
SALONAH TEA COMPANY LIMITED VS. SUPERINTENDENT OF TAXES NOWGONG [REFERRED TO]
UNION OF INDIA VS. ORIENT ENTERPRISES:ELEPHANTA OIL AND VANASPATI INDUSTRIES [REFERRED TO]
U P POLLUTION CONTROL BOARD VS. KANORIA INDUSTRIES LIMITED [REFERRED TO]
UNION OF INDIA VS. TARSEM SINGH [REFERRED TO]
VIRENDER CHAUDHARY VS. BHARAT PETROLEUM CORPORATION [REFERRED TO]
NARESH KUMAR VS. DEPARTMENT OF ATOMIC ENERGY [REFERRED TO]
GODAVARI SUGAR MILLS LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD VS. T.T. MURALI BABU [REFERRED TO]
PUNJAB NATIONAL BANK VS. ATMANAND SINGH [REFERRED TO]