LAWS(DLH)-2021-4-37

RAJESH KARNANI Vs. STATE

Decided On April 07, 2021
Rajesh Karnani Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) CRL. M.A. 5493/2021

(2.) Application is disposed of.

(3.) Vide the present petition, petitioners seek direction thereby for quashing of FIR No. 329/2020 dated 08.09.2020, registered at PS -Gandhi Nagar, and all other proceedings arising therefrom.