LAWS(DLH)-2021-10-48

ATUL SOOD Vs. JAWAHARLAL NEHRU UNIVERSITY

Decided On October 26, 2021
Atul Sood Appellant
V/S
JAWAHARLAL NEHRU UNIVERSITY Respondents

JUDGEMENT

(1.) Issue notice to the respondents.

(2.) Thus, with the consent of the learned counsel for the parties, the appeal is taken up for hearing and final disposal, at this stage itself.

(3.) This appeal is directed against an interlocutory order dated 28.09.2021, passed by the learned single judge.