LAWS(DLH)-2021-9-315

SONIA SHAMRAO NAIK GAONKAR Vs. NARCOTIC CONTROL BUREAU

Decided On September 29, 2021
Sonia Shamrao Naik Gaonkar Appellant
V/S
NARCOTIC CONTROL BUREAU Respondents

JUDGEMENT

(1.) The present petition is filed under Sec. 439 Cr.P.C praying for regular bail in Sessions Case No. 267/ 2018 before the Special Judge, NDPS, Patiala House Court for offences under Sec. 8, 21, 27A, 29 NDPS Act.

(2.) Before delving into the bail application, it is necessary to briefly lay down the factual summation of the prosecution's case, they are stated as hereinunder-:

(3.) Material on record discloses that the Petitioner was in constant touch with the other accused.