LAWS(DLH)-2021-2-157

AMAN SAINI Vs. STAFF SELECTION COMMISSION

Decided On February 12, 2021
Aman Saini Appellant
V/S
STAFF SELECTION COMMISSION Respondents

JUDGEMENT

(1.) The petition has been heard by way of video conferencing.

(2.) Present writ petition has been filed seeking a direction to the respondent to re-assess and re-evaluate the height of the petitioner and if found to be 170 cm, pass the petitioner in the Physical Standard Test (PST) already held on 17th December, 2020. Petitioner further prays for permission to appear in the Computer Based Examination (CBT-II) of the Sub-Inspector in Delhi Police, CAPF and Assistant Sub Inspector in CISF Examination, 2019.

(3.) Learned counsel for the petitioner states that the petitioner had filled the form to appear in the aforesaid examination, 2019 and the petitioner has cleared the Computer Based Examination (CBT-I) as well as the Physical Endurance Test (PET).