(1.) The respondent was appointed as an Anchor with the petitioner, vide letter of appointment dtd. 28/4/2021, at the salary of Rs.7,26,000.00 per annum. The following clauses of the letter of appointment, are relevant for adjudication of the issue in controversy:
(2.) The respondent worked with the petitioner, uninterruptedly, till 3/8/2021, when she addressed the following email to the petitioner:
(3.) This was succeeded by the following email dtd. 12/8/2021:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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