(1.) On 4/8/2020, while issuing summons in CS (Comm) (Infra) 1/2020, IA 6433/2020, filed by the plaintiff under Order XXXIX Rules 1 and 2 of the Code of Civil Procedure, 1908 (CPC), was also taken up for preliminary hearing. Ad interim injunction was granted, in favour of the plaintiff, restraining the defendant from transferring, alienating, encumbering or further creating any third party rights in respect of the suit property located at F-6, Kailash Colony, New Delhi, or carrying out any further alteration in the suit property.
(2.) The defendant filed IA 7643/2020, for vacating the aforesaid ad interim order.
(3.) Arguments were heard on IA 6433/2020 and IA 7643/2020, which are being disposed of, by this order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN