(1.) Allowed, subject to all just exceptions.
(2.) Application is disposed of.
(3.) Application is allowed with direction to file attested affidavit within four weeks of courts resuming normal functioning.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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