(1.) The delay of 56 days in filing reply to EX APPL (OS) 72/2021 is condoned.
(2.) The reply is taken on record.
(3.) The application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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