LAWS(DLH)-2021-9-149

UNITED GAS AGENCY Vs. RAM SHANKAR PANDEY

Decided On September 24, 2021
United Gas Agency Appellant
V/S
Ram Shankar Pandey Respondents

JUDGEMENT

(1.) This application is filed on behalf of the petitioner.

(2.) Via the above-captioned application, modification is sought of the order dtd. 8/2/2021 passed by this court, to the extent that, the name of the petitioner/applicant given in the cause title be read as M/s United Agencies, as against M/s United Gas Agency.

(3.) The record shows that, on 8/2/2021, orders were passed on a joint application filed by the parties i.e., CM Appl. 4504/2021, in terms of the Settlement Agreement ('SA') dtd. 14/1/2021 executed between them.