(1.) This hearing has been done through hybrid mode (physical and virtual hearing).
(2.) Allowed, subject to all just exceptions. Application is disposed of.
(3.) This is an application for taking additional documents on record. The same is taken on record. Application is disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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