SARASWATI Vs. UNION OF INDIA

JUDGEMENT

(1.) This hearing has been done in physical Court. Hybrid mode is permitted in cases where permission is being sought from the Court.

(2.) This petition has been taken up on transfer in the typed supplementary list.

(3.) The present petition has been filed on behalf of three Petitioners namely - Mrs. Sarawati, Mr. Vinod Kumar Sharma and Mr. Gyan Singh Sharma, seeking the following reliefs: