(1.) Allowed, subject to all just exceptions.
(2.) Application is disposed of.
(3.) Vide the present petition, petitioner seeks direction thereby for quashing of FIR No.567/2015 dated 15.06.2015, registered at PS Vikaspuri, Delhi and all other proceedings arising therefrom.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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