(1.) The hearing was conducted through video conferencing.
(2.) The matter has been taken up today as 20.08.2021 was declared as holiday.
(3.) Appellant impugns award dated 05.04.2021 passed by the Tribunal, whereby Detail Action Report (DAR) has been disposed of and compensation awarded.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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