(1.) CM APPL. 13680/2021 (for exemption)
(2.) The application stands disposed of.
(3.) This intra Court appeal impugns the order dated 4th March, 2021 in W.P.(C) 4808/2019, clarifying, at the instance of the respondent No. 1, the earlier judgment dated 13th May, 2019 disposing of the said writ petition.