(1.) The hearing was conducted through video conferencing.
(2.) This is an application on behalf of the appellant seeking a remit for the purpose of leading additional evidence on behalf of the appellant.
(3.) Issue notice. Notice is accepted by learned counsel appearing for respondent no. 2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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