NISHI GUPTA Vs. CATTLE REMEDIES

Referred Judgements :-

SUZUKI MOTORS V. SUZUKI INDIA LTD. [REFERRED TO]
CORN PRODUCTS REFINING CO VS. SHANGRILA FOOD PRODUCTS LIMITED [REFERRED TO]
NATIONAL BELL CO GUPTA INDUSTRIAL CORPORATION VS. METAL GOODS MFG CO PRIVATE LIMITED:METAL GOODS MFG CO PRIVATE LIMITED [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM NATH PARTNER PANNA LAL DURGA PRASAD KANPUR [REFERRED TO]
POWER CONTROL APPLIANCES SUMEET RESEARCH AND HOLDINGS VS. SUMEET MACHINES PRIVATE LIMITED :SUMEET MACHINES [REFERRED TO]
LAXMIKANT V PATEL VS. CHETANBHAT SHAH [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
INDUSTAN PENCILS PRIVATE LIMITED VS. INDIA STATIONERY PRODUCTS CO [REFERRED TO]
TATA IRON AND STEEL COMPANY LIMITED VS. MAHAVIR STEELS [REFERRED TO]
REVLON INC VS. SARITA MANUFACTURING COMPANY [REFERRED TO]
MARS INCORPORATED VS. A K GERA [REFERRED TO]
ANSUL INDUSTRIES VS. SHIVA TOBACCO COMPANY [REFERRED TO]
ISHI KHOSLA VS. ANIL AGGARWAL [REFERRED TO]
PANKAJ GOEL VS. DABUR INDIA LTD [REFERRED TO]
HAMDARD NATIONAL FOUNDATION VS. ABDUL JALIL [REFERRED TO]
CATTLE REMEDIES VS. LICENSING AUTHORITY DIRECTOR OF UNANI SERVICES [REFERRED TO]
KIRLOSKAR DIESEL RECON PRIVATE LIMITED VS. KIRLOSKAR PROPRIETARY LIMITED [REFERRED TO]
AKTIEBOLAGET VOLVO OF SWEDEN VS. VOLVO STEELS LTD [REFERRED TO]
BAL PHARMA LTD VS. CENTAUR LABORATORIES PVT LTD [REFERRED TO]
DISNEY ENTERPRISE VS. RAJESH BHARTI [REFERRED TO]
TIMKEN COMPANY VS. TIMKEN SERVICES PRIVATE LTD. [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [REFERRED TO]
SURESH KUMAR JAIN VS. UNION OF INDIA [REFERRED TO]
CATTLE REMEDIES VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
LUPIN VS. JOHNSON AND JOHNSON [REFERRED TO]
MOTOROLA INC. AND ORS. VS. MOTOROLA AUTO INDIA PVT. LTD. AND ORS. [REFERRED TO]
CARTIER INTERNATIONAL AG AND ORS. VS. GAURAV BHATIA AND ORS. [REFERRED TO]
HS BEDI VS. NATIONAL HIGHWAY AUTHORITY OF INDIA [REFERRED TO]
WIN-MEDICARE PVT LTD VS. GALPHA LABORATORIES LTD [REFERRED TO]
ADITYA BIRLA NUVO LIMITED VS. R S SALES CORPORATION & ANR [REFERRED TO]
INTER IKEA SYSTEMS BV AND ANOTHER VS. SHAM MURARI AND OTHERS [REFERRED TO]
WHATMAN INTERNATIONAL LIMITED VS. P MEHTA [REFERRED TO]