(1.) Present writ petition has been filed challenging the posting order dtd. 3/11/2020 vide which the petitioner belonging to General Reserve Engineering Force (for short 'GREF') was directed to join 435 RMP/1448 BCC HQ 761 BRTF BRAHMANK, in the State of Arunachal Pradesh. Petitioner also seeks direction to respondent No. 2 to 4 to transfer the petitioner to the petitioner's hometown i.e. Delhi or any other nearby area due to the serious medical condition of his infant daughter and in terms of Border Roads Organisation Posting Policy: GREF Officers (Posting Guidelines) for employees/officers applying for pos ing on compassionate grounds, or for medical reasons. In the alternate, the petitioner seeks direction to respondent No. 2 to 4 to consider the wider posting option as asked by the petitioner in terms of respondent's letter dtd. 9/12/2020 by accommodating the petitioner to any of the wider choice posting place, near to the petitioner's hometown.
(2.) Learned counsel for the petitioner states that the petitioner is in the GREF. He states that the petitioner's wife is working in the ESIC Hospital in Rohini, Delhi and is undergoing mandatory two year probation. He states that the petitioner was blessed with a daughter on 4/12/2019 but unfortunately the daughter was born with a congenital defect of "Club Foot" and needs special care.
(3.) He states that the petitioner's wife also started having backache and par spinal muscle spasm due to overload of work pressure.