VIKESH MAJITHIA Vs. ASHA RANI

JUDGEMENT

(1.) On the previous date i.e., 15/9/2021, when the appeal was listed for the first time before us, we recorded the following:

(2.) Today, Mr. Shivanshu Kumar, Advocate has entered appearance on behalf of the respondent [i.e., the original defendant].

(3.) Mr. A.K. Sharma, who appears on behalf of the appellants [i.e., the original plaintiffs], says that, the appeal can be disposed of with an appropriate direction, for expediting the completion of pleadings, and hastening the trial, even while the parties attempt to settle the matter with intercession of the court appointed mediator.