SYNFONIA TRADELINKS PVT. LTD. Vs. INCOME TAX OFFICER

Referred Judgements :-

BREEN VS. AMALGAMATED ENGINEERING UNION [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED TO]
CHHUGAMAL RAJPAL VS. S P CHALIHA [REFERRED TO]
SHEONATHSINGH VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
UNION OF INDIA STATE OF UTTAR PRADESH VS. MOHAN LAL KAPOOR:K N MISRA [REFERRED TO]
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA VS. LAKHMANI MEWAL DAS [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
S GANGA SARAN AND SONS PRIVATE LIMITED CALCUTTA VS. INCOME TAX OFFICER [REFERRED TO]
R K UPADHYAYA VS. SHANABHAI P PATEL [REFERRED TO]
STATE OF ANDHRA PRADESH VS. M RAMAKISHTAIAH AND CO :KHETMAL PAREKH [REFERRED TO]
RAYMOND WOOLLEN MILLS LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SARDARA SINGH [REFERRED TO]
EXPERION DEVELOPERS PVT LTD VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]