LAWS(DLH)-2021-2-224

USHA BATRA Vs. OMBIR CREATION PVT LTD

Decided On February 26, 2021
Usha Batra Appellant
V/S
Ombir Creation Pvt Ltd Respondents

JUDGEMENT

(1.) CM APPL.8062/2021

(2.) Mr. Prashant Mehta, learned counsel appearing on behalf of Appellant Nos.1,2,4 and 5, Mr. Aman Dhyani, learned counsel appearing on behalf of Appellant No.3 and Mr. Anil Sharma, learned counsel appearing on behalf of respondent invite our attention to paragraphs 3 and 4 of the present application to urge that the appeal may be disposed of, in terms of the compromise/settlement arrived at by and between the parties in relation to the subject matter of the present appeal.

(3.) Paragraphs 3 and 4, which elaborate the complete compromise/ settlement agreement between the parties are reproduced hereinbelow for the sake of facility: