AVANISH KUMAR Vs. UNION OF INDIA

Referred Judgements :-

SHILPI BOSE VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. N P THOMAS [REFERRED TO]
N K SINGH VS. UNION OF INDIA [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED VS. BHAGWAN SHIV PRAKASH [REFERRED TO]
MAJOR GENERAL J K BANSAL VS. UNION OF INDIA [REFERRED TO]
RAJENDRA SINGH VS. STATE OF U P [REFERRED TO]
STATE OF HARYANA VS. KASHMIR SINGH [REFERRED TO]