LAWS(DLH)-2021-5-35

DR.ANURADHA GUPTA Vs. UNIVERSITY OF DELHI

Decided On May 07, 2021
Dr.Anuradha Gupta Appellant
V/S
UNIVERSITY OF DELHI Respondents

JUDGEMENT

(1.) Exemption allowed subject to all just exceptions.

(2.) Application stands disposed of.

(3.) Respondent No.1 in this writ petition is University of Delhi ('University' for short), respondent No.2 is Delhi College of Arts and Commerce ('College' for short), respondent No.3 is Dr. Amrit Kaur Basra ('Dr. Basra' for short) and respondent No.4 is the Station House Officer, Sarojini Nagar ('SHO', for short).