(1.) The present writ petition has been filed to seek the quashing of invitation to tender dtd. 12/2/2021 bearing No. GEM/2021/b/1032762 issued by Respondent No.1 i.e. Navodaya Vidyalaya Samiti on the portal of Government E-Market Place (GEM), and in particular, letter dtd. 29/6/2021 issued to the Petitioner.
(2.) Briefly stated the facts as per petitioner giving rise to filing of the present writ petition are as under.
(3.) The Petitioner is a partnership firm dealing in trading and supplying of information and technological goods. Petitioner No.2 is one of the partners of Petitioner No.1.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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