LAWS(DLH)-2021-12-43

WARIS Vs. STATE OF NCT OF DELHI

Decided On December 13, 2021
Waris Appellant
V/S
STATE OF NCT OF DELHI Respondents

JUDGEMENT

(1.) BAIL APPLN. 2831/2021 has been filed for grant of regular bail in FIR No. 39/2021 dtd. 07.02.2021 registered at Police Station Civil Lines for offences under Sec. 420 IPC.

(2.) BAIL APPLN. 2753/2021 has been filed for grant of regular bail in FIR No. 39/2021 dtd. 07.02.2021 registered at Police Station Civil Lines for offences under Sec. 420 IPC.

(3.) BAIL APPLN. 3877/2021 has been filed for grant of regular bail in FIR No. 39/2021 dtd. 07.02.2021 registered at Police Station Civil Lines for offences under Sec. 420 IPC.