YASMEEN Vs. STATE (GOVT OF NCT)

JUDGEMENT

(1.) The petitioner has filed the present application U/s 438 Cr.P.C for grant of anticipatory bail in case FIR No. 132/2020 U/s 307/120B/498A IPC registered at PS Mehrauli, New Delhi.

(2.) Briefly stated the facts of the case are that on 12.03.2020, an information was received from Max Hospital Saket at P.S. Mehrauli that patient namely Anisha W/o Zahid Khan was admitted in hospital vide MLC No. 2624/20 after jumping from roof. The said information was lodged vide DD No. 21 A and entrusted to SI Sohan Lal. In the meanwhile, a PCR call was also received that Satbari Village near Biscuit Factory caller's sister has been thrown from roof by the in-laws, the same was lodged vide DD No. 22 A and entrusted to SI Sohan Lal. In the evening, father of injured namely Ali Hassan S/o Marhoom Haji Sunni reached at police station and gave his written complaint against Zahid Hussain, Mau Zakir Hussain, present petitioners namely (Rukhsana, Yasmin, Parvez), Yasin Khan, Sajid and Dilbag alleging that all of them attempted to kill his daughter. It is alleged by the complainant in his complaint that he married his daughter Anissa on 29.03.2015 to Zahid Hussain and in the marriage he gave dowry more than his status, but after the marriage, the said persons started abusing, beating and threatening her daughter to bring more money from her house or else they would kill her. It is further alleged by the complainant that to fulfill their demand he firstly gave Rs. 40,000/- and second time he gave Rs. 50,000 to the said persons but the demand of dowry, abuses, beatings and harassment to her daughter by the said persons did not stop.

(3.) The complainant further alleged in his complaint that on 12.03.2020, at around 7:30 a.m. his daughter's mother-in-law Rukhsana, Dewar Parvez, Nand Yasmin and husband Zahid Hussain beat her daughter badly and took her to the terrace and threw her in the street from the third floor. According to the complainant, when he reached there he came to know that her daughter was taken to Max Hospital where her treatment is going on. On the above complaint of the complainant, the present FIR No. 132/20 dated 12/03/20 U/s 307/120B/498A IPC was registered at PS Mehrauli, New Delhi.