AKSHAY SURI Vs. CENTRAL RESERVE POLICE FORCE

JUDGEMENT

(1.) The petitioner had applied for the 'Delhi Police, CAPFs and Assistant Sub-Inspector in CISF Examination, 2019'.

(2.) The petitioner was declared medically unfit for appointment in the Detailed Medical Examination on the following grounds:-

(3.) The respondents thereafter referred the petitioner for medical examination to the Jawahar Lal Nehru Hospital, Ajmer (hereinafter referred to as 'JLN Hospital'). It is the case of the petitioner that during such examination the petitioner was found to be medically fit, however, inspite of the same in the Review Medical Examination the petitioner was declared unfit due to Helix Vulgus (Rt).