REGENT COMPUTRONICS PVT. LTD.

Saurabh Bali Appellant

V/S

STATE Respondents

Referred Judgements :-

TARA SINGH VS. STATE [REFERRED TO]
RAN PAL V. STATE [REFERRED TO]
STATE OF PUNJAB VS. GURMITSINGH [REFERRED TO]
OM PRAKASH VS. STATE OF U P [REFERRED TO]
T V SARMA VS. TURGAKAMALA DEVI [REFERRED TO]
STATE OF HARYANA VS. MEHAL SINGH [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) This is a petition under Section 439 Cr.P.C for seeking regular bail in FIR No. 225/2020, dated 12.09.2020, registered at Police Station Deshbandhu Gupta Road, for offences under Sections 376/377/328/ 323/506 IPC.

(2.) Facts, in brief, leading to the instant petition are as under:

(3.) Heard Mr. N. Hariharan, learned Senior Counsel appearing for the petitioner, Ms. Kusum Dhalla, learned APP for the State and Mr. Pramod Kumar, learned counsel for the complainant and perused the material on record.

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SAURABH BALI Vs. STATE

Referred Judgements :-

JUDGEMENT

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