NARESH KUMAR GUPTA Vs. UNION OF INDIA

JUDGEMENT

(1.) C.M. No. 13832/2021(for exemption)

(2.) The application is disposed of.

(3.) The petition impugns the order dated 28th January, 2021 of Central Administrative Tribunal (CAT), Principal Bench, New Delhi, of dismissal of OA No.175/2021 (Old No.183/2020) preferred by the petitioner, an Executive Engineer (Civil) in the respondent no.2 Central Public Works Department (CPWD), challenging the seniority list of Executive Engineers (Civil) as on 1st January, 2018, published through OM dated 17th January, 2020.