PUNEET SHARMA Vs. STATE

JUDGEMENT

(1.) Crl. M.A. 4918/2021 (exemption) Allowed, subject to all just exceptions.

(2.) Application is disposed of. CRL.M.C.963/2021

(3.) Vide the present petition, petitioners seek direction for quashing of FIR No.538/2016 registered at Police Station Sultanpuri, Delhi and consequent proceedings arising therefrom.