(1.) CM APPL. 41550/2021 (For Exemption) Allowed, subject to all just exceptions.
(2.) The application shall stand disposed of. CAV 65/2021
(3.) Learned counsel for the caveator/respondent has put in appearance.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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