LAWS(DLH)-2021-3-130

SATISH SETH Vs. INDU KAPOOR

Decided On March 08, 2021
Satish Seth Appellant
V/S
Indu Kapoor Respondents

JUDGEMENT

(1.) CM No.9416/2021 (for exemption)

(2.) The application is disposed of.

(3.) This proceeding, given the nomenclature of 'FAO(COMM)' impugns the order dated 16th January, 2021 of the Additional District Judge-03 (Central), Tis Hazari Courts, Delhi in CS No.6369/2018, of rejecting the objection of the appellants/defendants to the admission of the suit, on the ground of being barred by limitation.