(1.) Proceedings in the matter have been conducted through video conferencing.
(2.) After going through this entire history of litigation, the learned Single Judge in the impugned order dated 09.04.2021 directed: -
(3.) ***
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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