AJOY KHANDERIA Vs. BARCLAYS BANK

Referred Judgements :-

SURINDER NATH KHOSLA VS. EXCISE AND TAXATION COMMISSIONER,PUNJAB [REFERRED TO]
KUNDAN SINGH VS. MOGA TRANSPORT CO. (P.) LTD [REFERRED TO]
TIKAM CHAND JAIN VS. STATE GOVERNMENT OF HARYANA THROUGH ITS SECRETARY,EXCISE AND TAXATION,HARYANA,CHANDIGARH [REFERRED TO]
BANK OF MAHARASHTRA VS. RACMANN AUTO (P) LTD [REFERRED TO]
KURIAKOSE VS. P.K.V. GROUP INDUSTRIES [REFERRED TO]
INDIAN OVERSEAS BANK VS. R.M. MARKETING AND SERVICES PVT. LTD [REFERRED TO]
A.P. RAHEJA VS. STATE OF HARYANA [REFERRED TO]
MUKESH HANS VS. UMA BHASIN [REFERRED TO]
ARVIND CHAUDHARY VS. SARATECH CONSULTANTS AND ENGINEERS [REFERRED TO]
JRY INVESTMENTS PRIVATE LIMITED VS. DECCAN LEAFINE SERVICES LTD. [REFERRED TO]
TENDRIL FINANCIAL SERVICES PVT. LTD. VS. NAMEDI LEASING AND FINANCE LTD [REFERRED TO]
STCI FINANCE LTD. VS. CEDAR INFONET PVT. LTD [REFERRED TO]
LALLAN PRASAD VS. RAHMAT ALL [REFERRED TO]
TRISTAR CONSULTANTS VS. CUSTOMER SERVICES INDIA PVT LTD [REFERRED TO]
STATE BANK OF INDIA VS. N SATHIAH [REFERRED TO]
PUSHPANJALI TIE UP PVT. LTD. VS. RENUDEVI CHOUDHARY [REFERRED TO]
CENTRAL BANK OF INDIA VS. VIRUDHUNAGAR STEEL ROLLING MILLS LTD [REFERRED TO]
PHOENIX ARC PRIVATE LIMITED VS. KETULBHAI RAMUBHAI PATEL [REFERRED TO]