REGENT COMPUTRONICS PVT. LTD.

Comdt. Jagdish Dhaka Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

SHILPI BOSE VS. STATE OF BIHAR [REFERRED TO]
RAJENDRAROY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. S L ABBAS [REFERRED TO]
STATE OF UTTAR PRADESH VS. GOBARDHAN LAL [REFERRED TO]
RAJENDRA SINGH VS. STATE OF U P [REFERRED TO]

JUDGEMENT

(1.) Cm No.21350/2021 (for exemption)

(2.) The application is disposed of.

(3.) Both, the petitioner and her husband are employed with the respondents Indian Coast Guard (ICG), with the petitioner wearing the rank of Commandant and her husband wearing the rank of Deputy Inspector General (DIG).

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COMDT. JAGDISH DHAKA Vs. UNION OF INDIA

Referred Judgements :-

JUDGEMENT

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