(1.) Cm APPL.9763/2021
(2.) Petitioner seeks a restraint on the respondents from taking any coercive action against the petitioner for recovery of the amount as directed by impugned order dated 01.10.2019.
(3.) Issue notice. Notice is accepted by learned counsel appearing for the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN