IMRAN & ORS Vs. THE STATE & ANR.

JUDGEMENT

(1.) Vide the present petition, petitioners are seeking quashing of FIR No.134/2019, under Sections 323/342/354/354-B/313/511/ 376/34 IPC, registered at police station Jyoti Nagar, Delhi and all other proceedings arising therefrom.

(2.) Notice issued.

(3.) Mr. Panna Lal Sharma, learned Additional Public Prosecutor for State accepts notice and submits that respondent No.2 is present in the Court and she has been identified as the complainant of FIR in question by the Investigating Officer of this case, who is also present in the Court.