ORRIS INFRASTRUCTURE PRIVATE LIMITED Vs. UNION OF INDIA

Referred Judgements :-

HINDUSTHAN COMMERCIAL BANK LTD. V. PUNNU SAHU (DEAD) THROUGH LEGAL REPRESENTATIVES [REFERRED TO]
UNIVERSAL IMPORTS AGENCY V. CHIEF CONTROLLER OF IMPORTS AND EXPORTS [REFERRED TO]
GARIKAPATI VEERAYA VS. N SUBBIAH CHOUDHRY [REFERRED TO]
CHIEF INSPECTOR OF MINES VS. KARAM CHAND THAPAR [REFERRED TO]
HARISH CHANDRA VS. STATE OF MADHYA PRADESH [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHANT1 MISRA ADULT [REFERRED TO]
MARIA CRISTINA DE SOUZA SODDER VS. AMRIA ZURANA PEREIRA PINTO [REFERRED TO]
COMMISSIONER OF INCOME TAX ORISSA VS. DHADI SAHU [REFERRED TO]
HITENDRA VISHNU THAKUR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF RAJASTHAN VS. MANGILAL PINDWAL [REFERRED TO]
SUDHIR G ANGUR VS. M SANJEEV [REFERRED TO]
CICILY KALLARACKAL VS. VEHICAL FACTORY [REFERRED TO]
STATE OF ODISHA VS. ANUP KUMAR SENAPATI [REFERRED TO]
M/S. IMPERIA STRUCTURES LIMITED VS. ANIL PATNI AND ANOTHER [REFERRED TO]
IREO GRACE REALTECH PVT LTD VS. ABHISHEK KHANNA [REFERRED TO]