(1.) The petition has been heard by way of video conferencing.
(2.) However, after some arguments, learned counsel for petitioner confines his prayer to prayer (ii) made in the OA filed along with M.A. No. 100/2252/2020. The said prayer clause is reproduced hereinbelow:-
(3.) Issue notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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